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Malvinder Mohan Singh & Anr.
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 05.01.2023 Appeal No. 264 of 2022
Malvinder Mohan Singh & Anr. ….. Appellants Versus
Securities & Exchange Board of India … Respondent Mr. Ravichandra S. Hegde, Advocate with Ms. Parinaz Bharucha, Mr. Samyak Pati, Advocates i/b Parinam Law Associates for the Appellant.
With Appeal No. 265 of 2022
Mr. Gagandeep Singh Bedi ….. Appellant Versus
Securities & Exchange Board of India … Respondent
With Appeal No. 365 of 2022
Fortis Hospitals Ltd. & Anr. ….. Appellants Versus
Securities & Exchange Board of India … Respondent Mr. Sanjeev Kumar Sharma, Advocate with Mr. Vaibhav Kakkar, Mr. Sahil Arora, Ms. Sanya Sud, Mr. Debarpan Ghosh, Ms. Divya Joshi, Ms. Vedika Pandey, Mr. Paayas Pandit, Mr. Siddharth Jain, Advocates i/b Saraf & Partners Law Offices for the Appellants.
With Appeal No. 366 of 2022
Dr. Shivinder Mohan Singh & Anr. ….. Appellants Versus
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Securities & Exchange Board of India … Respondent Mr. Ashim Sood, Advocate with Ms. Senu Nizar, Advocate i/b Ms. Uma Chatterjee, Advocate for the Appellant.
With Appeal No. 367 of 2022
Bhavdeep Singh ….. Appellant Versus
Securities & Exchange Board of India … Respondent Mr. Abhishek Adke, Advocate with Mr. Sagar Vichare, Mr. Pradyuman Dubey, Mr. Rajat Pradhan, Ms. Jasmin Sokhi, Ms. Tanya Mehta, Ms. Vaibhavi Bhalerao, Advocates i/b. Mr. Abhishek Adke, Advocate for the Appellant.
With Misc. Application No. 1509 of 2022 And
Appeal No. 397 of 2022
Lt. Gen. Tejinder Singh Shergill ….. Appellant Versus
Securities & Exchange Board of India … Respondent Mr. Sandeep Wadhawan, Advocate for the Appellant. Mr. Mihir Mody, Advocate with Mr. Arnav Misra, Mr. Mayur Jaisingh, Advocates i/b. K Ashar & Co. for the Respondent.
With Appeal No. 699 of 2022
Anil Saxena ….. Appellant Versus
Securities & Exchange Board Of India … Respondent Mr. Sujoy Datta, Advocate with Mr. Surekh Kant Baxy, Ms. Mahima Shekhawat, Advocates i/b Aekom Legal for the Appellant.
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With Misc. Application No. 1153 of 2022 And
Appeal No. 808 of 2022
Sunil Godhwani ….. Appellant Versus
Securities & Exchange Board of India … Respondent Mr. Anupam Dighe, Advocate with Mr. Jaikishan Lakhwani, Ms. Kavisha Shah, Mrs. Tanvi Gupta, Mr. Hamza Lakhani, Advocates i/b India Law Alliance for the Appellant.
ORDER :
1. On the request of the learned counsel for some of the appellants, the appeals are adjourned. Rejoinder in all the appeals, if any, should be filed within three weeks from today. List all these appeals for admission and for final disposal on February 21, 2023.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges. Justice Tarun Agarwala
Presiding Officer
Ms. Meera Swarup
Technical Member
05.01.2023
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