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M.Bavipriya v. The Secretary to Government

Madras High Court
Nov 17, 2022

IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED : 17.11.2022

CORAM :

THE HONOURABLE MR.JUSTICE R.SURESH KUMAR

Writ Petition No.30593 of 2022

M.Bavipriya …. Petitioner -Vs-

1.The Secretary to Government Health & Family Welfare Department Secretariat, Chennai 600 009. 2.Directorate of Indian Medicine and Homeopathy Arignar Anna Government Hospital Campus Arumbakkam, Chennai - 600 106.

3.Tamil Nadu Siddha Medical Council Arignar Anna Government Hospital Campus Arumbakkam, Chennai 600 106.

4.The Chairman / Director

Sivaraj Siddha Medical College

Siddhar Kovil Road, Salem 636 307. 5.The Principal

Sivaraj Siddha Medical College

Siddhar Kovil Road, Salem - 636 307. …. Respondents Prayer : Writ Petition under Article 226 of the Constitution of India praying for the issuance of a Writ of Mandamus to direct the 4thand 5threspondents to issue the Transfer Certificate, HSC Mark Sheet, SSLC Mark Sheet and Community Certificate (original) to the petitioner based on her representation dated

01.11.2022.

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For Petitioner : Ms.S.Vinodha For Respondents : Mr.U.M.Ravichandran Special Government Pleader - for RR 1 to 3

O R D E R

The prayer sought for herein is for a Writ of Mandamus to direct the 4th and 5threspondents to issue the Transfer Certificate, HSC Mark Sheet, SSLC Mark Sheet and Community Certificate (original) to the petitioner based on her representation dated 01.11.2022.

2. When the case is taken up for hearing for admission, the learned counsel for the petitioner submits that, after the filing of the writ petition, the respondents 4 and 5 have returned back all the original certificates which are sought for by the petitioner through the prayer in the writ petition. Hence, she wants this Court to close the writ petition by recording the said development.

3. Recording the said development, where the petitioner has accomplished the prayer sought for in the writ petition, this writ petition is dismissed as infructuous. No costs.

17.11.2022

Index : Yes/No Internet : Yes/No

KST

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To 1.The Secretary to Government Health & Family Welfare Department Secretariat, Chennai 600 009. 2.Directorate of Indian Medicine and Homeopathy Arignar Anna Government Hospital Campus Arumbakkam, Chennai - 600 106.

3.Tamil Nadu Siddha Medical Council Arignar Anna Government Hospital Campus Arumbakkam, Chennai 600 106.

4.The Chairman / Director

Sivaraj Siddha Medical College

Siddhar Kovil Road, Salem 636 307. 5.The Principal

Sivaraj Siddha Medical College

Siddhar Kovil Road, Salem - 636 307.

3

R. SURESH KUMAR, J.

KST

W.P.No. 30593 of 2022

17.11.2022

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