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Rajratan Babulal Agarwal (s) v. Solartex India Pvt. Ltd. And Others (s).

Supreme Court Of India
Jun 29, 2021
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Civil Appeal No(s). 2199/2021, IA No. 67355/2021, IA No. 67356/2021, IA No. 67357/2021 and IA No. 67354/2021

JUDGES

Justice K.M. Joseph

Justice Bhushan Ramkrishna Gavai

Justice R.F. Nariman

ACTS

No Acts

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1. Issue notice.

2. Status quo, as of today, shall be maintained in the meanwhile.

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