M/S Pride Seles v. Subhash Chandra Saxena

STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP

C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 First Appeal No. A/335/2019

( Date of Filing : 08 Mar 2019 )

(Arisen out of Order Dated 13/02/2019 in Case No. C/144/2017 of District Bareilly-I)

1. M/S Pride Seles Rohilkhand Vishvvidylaya Ke Samne Pilibhit By Pass Road Distt. Bareilly U.P.To Prabandhak ...........Appellant(s) Versus

1. Subhash Chandra Saxena S/O Late Jagat Narayan Saxsena Niwasi Masjid Wali Gali Mo. Kanungoyan Post anad Nagar Faridpur Distt. U.P.Bareilly ...........Respondent(s)

BEFORE:

HON'BLE MR. JUSTICE ASHOK KUMAR PRESIDENT HON'BLE MR. SUSHIL KUMAR JUDICIAL MEMBER

PRESENT:

Dated : 12 Jul 2022 Final Order / Judgement

()

, 00

: 335/2019

( , , -144/2017 13-02-2019 )

, , , , 00

/ 0-1

0 , - , 0 , , 00 1.

2.

0 00 0 0 , , 003.

1

/ 0-2 :-

0 , 1.

0 , 2.

:

- 0 0 -

: 22-07-2022

0 ,

-144/2017 , , -2-

13-02-2019 -15 -1986 , , :-

'' -1 1,00,000/- -1 30 07 -1 0 3000/- 30 ''

-1 -1 07-11-2015 0 0 0 0 54,000/- -1 09-11-2015 08-11-2016 -1 -1

-3-

/ 1,00,000/-

2

10-11-2015 12.30 -00.27 .7132 29-12-2015 10-01-2016 , 18-01-2016

, 18-12-2016 :

-1 09-11-2015 08-11-2016

-4-

-2 000 -2

-2 -28 -2 -15 -1 09-11-2015 08-11-2016 00 000 19-11-2015 18-11-2016 10-12-2016 99 -2 -1 :-

1.

1.

1.

09-11-2015 () 000 0 54,000/- -2 07-11-2015 09-11-2015 53,000/- 09-11-2015 09-11-2015 08-11-2016 6/5 6/1 6/4 : -21 -22/1 22/2 22/3 -22/4 09-11-2015 09-11-2015 08-11-2016 23-11-2015 -1 09-11-2015 08-11-2016 -2

1.

000 09-11-2015 08-11-2016 1 -2 000 19-11-2015 18-11-2016 / -2 -25 -26 , 09-11-2015 08-11-2016 -27/2 -27/3 09-11-2015 08-11- 2016 000 19-11-2015 18-11-2016 10-11-2015 - -2 000 -2 -2 -1 -2 09-11-2015 08-11-2016

1.

23-11-2015 000 -39

3

- -1 -1

0 0

:

1.

:

- 07-11-2015 -1 -1 -2 -1 -1 -2 - , 09- 11-2015 08-11-2016 0 0 0 19-11-2015 18-11-2016 -1 -1 -1 -

1.

• 13-02-2019 -

/

( ) ( )

4

, 0 0-1 [HON'BLE MR. JUSTICE ASHOK KUMAR]

PRESIDENT

[HON'BLE MR. SUSHIL KUMAR]

JUDICIAL MEMBER

5