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K.Ramamoorthy v. Dr. Supriya Sahu IAS
Cont.P.No.1308 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 15.07.2022
CORAM:
THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR Cont.P.No.1308 of 2022
K.Ramamoorthy .. Petitioner vs.
1.Dr.Supriya Sahu, IAS., The Additional Chief Secretary, Environment and Forest Department, Government of Tamil Nadu, Fort St.George, Chennai-600 009. 2.Dr.Ashok Upreti IFS,
The Principal Chief Conservator of Forests, Panagal Building, Saidapet,
Chennai-600 015. .. Respondents
Prayer: Contempt Petition filed under Section 11 of the Contempt of Courts Act, 1971, praying to punish the respondents for their wilful disobedience in complying with the order dated 16.07.2021 passed by this Court in W.P.No.14483 of 2021.
For Petitioner : M/s.S.Mani A.Ramesh
For Respondents : Mr.E.Veda Bagath Singh,
Special Government Pleader
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O R D E R
The petitioner, alleging non-compliance of the order passed by this Court dated 16.07.2021 in W.P.No.14483 of 2021, has filed the present contempt petition.
2. The learned Special Government Pleader has produced a copy of the proceedings in Ref.No.LL3/41716/2021 dated 24.06.2022 issued by the Principal Chief Conservator of Forests (Head of Forest Force), Chennai, wherein it has been stated that the order passed by this Court has been complied with. The said proceedings is taken on file and recorded.
3. Recording the above, the Contempt Petition stands closed. If the petitioner is being aggrieved by the aforesaid proceedings, it is open to the petitioner to challenge the same in the manner known to law.
15.07.2022
Index : Yes / No Internet : Yes / No Jvm
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To 1.Dr.Supriya Sahu, IAS., The Additional Chief Secretary, Environment and Forest Department, Government of Tamil Nadu, Fort St.George, Chennai-600 009. 2.Dr.Ashok Upreti IFS,
The Principal Chief Conservator of Forests, Panagal Building, Saidapet,
Chennai-600 015.
D.KRISHNAKUMAR. J
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Cont.P.No.1308 of 2022
15.07.2022
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