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M/S S.C JOHNSON PRODUCTS PRIVATE LTD. v. UNION OF INDIA

Supreme Court Of India
Oct 26, 2021

1

IN THE SUPREME COURT OF INDIA

INHERENT JURISDICTION

REVIEW PETITION (C)NO.1121/2021 (Diary No. 15068/2020)

IN

CIVIL APPEAL No. 2276/2020 M/S S.C JOHNSON PRODUCTS PRIVATE LTD. Petitioner(s)

VERSUS

UNION OF INDIA & ORS. Respondent(s)

WITH

REVIEW PETITION (C)NO.1122/2021 (@ Diary No. 15892/2020)

IN

CIVIL APPEAL No. 2306/2020

AND

REVIEW PETITION (C)NO.1123/2021 (@ Diary No. 15870/2020)

IN

CIVIL APPEAL No. 2301/2020

AND

REVIEW PETITION (C)NO.1124/2021 (@ Diary No. 15869/2020)

IN

CIVIL APPEAL No. 2354 /2020

AND

REVIEW PETITION (C)NO.1125/2021 (@ Diary No. 15889/2020)

IN

CIVIL APPEAL No. 2309/2020

O R D E R

Delay condoned. Applications for hearing of review petitions in open court are rejected. Application for amendment in cause title

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in Review Petition (Civil) Diary No.15068/2020 in Civil Appeal No. 2276/2020 is allowed. We have gone through the Review Petitions and the connected papers filed therewith. In our opinion, no case for review of order is made out. The review petitions are dismissed.

Pending application(s), if any, shall stand disposed of.

....................J

( L.NAGESWARA RAO )

....................J

( M.R. SHAH )

....................J

( B.R. GAVAI )

NEW DELHI;

26th OCTOBER, 2021.

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ITEM NO.1002 SECTION XIV-A

S U P R E M E C O U R T O F I N D I A

RECORD OF PROCEEDINGS

REVIEW PETITION (CIVIL) Diary No(s). 15068/2020 in C.A. No. 2276/2020

M/S S.C JOHNSON PRODUCTS PRIVATE LTD. Petitioner(s)

VERSUS

UNION OF INDIA & ORS. Respondent(s) (IA No. 25455/2021 - AMENDMENT IN CAUSE TITLE IA No. 98217/2020 - CONDONATION OF DELAY IN FILING REVIEW

PETITION)

WITH

Diary No(s). 15892/2020 IN C.A. NO. 2306/2020(XIV-A) (IA No. 69984/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 69985/2020 - EX-PARTE STAY IA No. 19773/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 19770/2021 - EXEMPTION FROM

FILING PAPER BOOKS)

Diary No(s). 15870/2020 IN C.A. NO.2301/2020 (XIV-A) (IA No. 69864/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 69867/2020 - EX-PARTE STAY IA No. 19784/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 19781/2021 - EXEMPTION FROM

FILING PAPER BOOKS)

Diary No(s). 15869/2020 IN C.A.NO. 2354/2020 (XIV-A) (IA No. 69865/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 69869/2020 - EX-PARTE STAY IA No. 19739/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 19738/2021 - EXEMPTION FROM

FILING PAPER BOOKS)

Diary No(s). 15889/2020 IN C.A. NO.2309/2020 (XIV-A) (IA No. 69978/2020 - EX-PARTE STAY

IA No. 19542/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 19541/2021 - EXEMPTION FROM FILING PAPER BOOKS) Date : 26-10-2021 These petitions were circulated today.

CORAM :

HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE B.R. GAVAI By Circulation

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UPON perusing papers the Court made the following

O R D E R

Delay condoned. Applications for hearing of review petitions in open court are rejected.

Application for amendment in cause title in Review Petition (Civil) Diary No.15068/2020 in Civil Appeal No. 2276/2020 is allowed.

The review petitions are dismissed in terms of the Signed Order. Pending application(s), if any, shall stand disposed of.

(Geeta Ahuja) (Anand Prakash)

Court Master Court Master

(Signed Order is placed on the file)