Brij Bhushan v. Union Of India

1. Memo of Appearance filed by Dr. Chet Narayan Singh, Advocate on behalf of the respondents is taken on record.

2. On the case being taken up for hearing Shri Sudhir Kumar Singh, Ld. Counsel for the applicant and Dr. Chet Narayan Singh, Ld. Counsel for the respondents are present.

3. It is a fresh Execution Application.

4. Ld. Counsel for the respondents seeks and is allowed three weeks time to seek instruction in the matter.

5. List on 14.02.2022.