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CaseIQ

Rk Kashyap v. Union Of India

Armed Forces Tribunal

Jan 6, 2022

Judgment

CaseIQ

1. On the case being taken up for hearing Shri Yashpal Singh and Col YR Sharma (Retd), Ld. Counsel for the applicant and Shri Yogesh Kesarwani, Ld. Counsel for the respondents are present.

2. List on 07.03.2022.

Rk Kashyap v. Union Of India

Ex. A No. 53 of 2019 Inre T.A. No. 17 of 2017 alongwith T.A. No. 17 of 2017