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Bank Of India v. Naresh Seth Resolution Professional For Jaybharat Textiles & Real Estate Ltd. .

National Company Law Appellate Tribunal
Jan 10, 2022
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Company Appeal (AT) Insolvency No. 1022 of 2021 and Company Appeal (AT) Insolvency No. 1024 of 2021

Attorney(S)

Mr. Ashish Rana, Advocate., ;

Mr. Ashish Rana, Advocate., ;

Mr. Milan Singh Negi, Advocate., ;

Mr. Milan Singh Negi, Advocate.,

JUDGES

Ashok Bhushan

Chairperson

Ashok Kumar Mishra, Member (Technical)

ACTS

No Acts

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1. Learned Counsel for the Appellant seeks adjournment on the ground that the Resolution Professional is infected by Covid-19.

2. Unsecured Financial Creditors are permitted to file an I.A.

3. List this Appeal ‘For Admission (After Notice)’ on 04th February, 2022.

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