- Bookmark
- Share
- CaseIQ
MALE AND FEMALE MULT... v. D/O HEALTH AND MEDIC...
1
Central Administrative Tribunal Jammu Bench, Jammu
O.A. No. 62/1164/2020
This, the 29th day of April, 2021 (Through Video Conferencing) Hon'ble Mr. Rakesh Sagar Jain, Member (J) Hon'ble Mr. Dinesh Sharma, Member (A)
1. Male/Female Multipurpose, Health Workers Association, through its General Secretary, Showkat Ahmad Dar, age: 40 years, S/o Gh. Mohammad Dar, R/o: Kulgam, Kashmir.
2.
3. Pardeep Bakshi, age- 40 years, S/o Surinder Bakshi, R/o Kanal, Jammu.
……....Applicants
( None)
VERSUS
1. Union Territory of Jammu & Kashmir through Commissioner/Secretary to Govt. Health & Medical Education Department, Civil Secretariat, Srinagar/Jammu. Pin-180001.
2. Director, Health Service, Kashmir, Srinagar Pin-190001.
3. Director, Health Services, Kashmir, Srinagar Pin-190001.
4. Deputy Director, Health Services, Kashmir, Srinagar Pin-190001.
5. Director, Family Welfare, MCH & Immunization, J&K, Srinagar. Pin-
190001.
6. Director, Health Services, Jammu 180001. ..Respondents
(Mr. Amit Gupta, AAG)
2
ORDER (ORAL)
Mr. Rakesh Sagar Jain, Member (J):
Mr. Amit Gupta, learned AAG submits that the relief claim in this OA for framing the recruitment rules for the post of Male/Female Multipurpose Health workers which is not a civil post and the Tribunal does not have any jurisdiction. Argument of the learned AAG has force and accepted.
Accordingly, the OA is dismissed for want of jurisdiction. ( Dinesh Sharma ) ( Rakesh Sagar Jain)
Member (A) Member (J)
JNS
Alert