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Justice V. Eswaraiah (Retd.) Petitioner(S) v. Union Of India And Others (S).
Supreme Court Of India
Jan 11, 2021
1. Mr. Prashant Bhushan, learned counsel appearing for the petitioner submits that the transcription of the talk between the petitioner with Mr. Ramakrishna dated 20.07.2020 is filed as Annexure P16.
2. Learned counsel for the petitioner does not dispute the conversation. He prays that he be permitted to file an affidavit of the petitioner with regard to above conversation.
3. Let affidavit be filed.
4. List the matter on 18.01.2021.
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