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National Institute Of Design, In Re

Authority for Advance Rulings, GST
Jan 20, 2021
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Advance Ruling No. GUJ/GAAR/R/08/2021 and Application No. Advance Ruling/SGST&CGST/2020/AR/35

Attorney(S)

Shri Hardik Shah, for the Applicant.

JUDGES

Sanjay Saxena, Member

Mohit Agrawal, Member

ACTS

No Acts

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