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CaseIQ

Ram Prasad v. Union Of India

Armed Forces Tribunal

Feb 2, 2021

Judgment

CaseIQ

1. On the case being taken up for hearing Shri V.P. Pandey, Ld. Counsel for the applicant and Shri Anurag Mishra, Ld. Counsel for the respondents are present.

2. On the request of Ld. Counsel for the respondents list on 09.02.2021.

Ram Prasad v. Union Of India

O.A. No. 85 of 2019 with M.A. No. 362 of 2019 Along with O.A. No. 64 of 2014 (Decided)