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Goverdhan Saini And Others v. State Of Rajasthan, Through Its Education Secretary And Others

Rajasthan High Court
Jun 28, 2021
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

D.B. Special Appeal (Writ) No. 362/2021 and S.B. Civil Writ Petition No. 3826/2021

Attorney(S)

Mr. Dheeraj Palia, Advocate for Mr. Ram Pratap Saini, Advocate

Mr. Ganesh Meena, Additional Advocate General

JUDGES

Manoj Kumar Vyas

Mrs. Sabina

ACTS

No Acts

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1. Learned counsel for the appellants submits that he may be permitted to withdraw the appeal.

2. Ordered accordingly.

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