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Ganesh Grains Limited v. K. Naga Kumar
Intellectual Property Appellate Board
Mar 2, 2021
1. Despite service, no one appears on behalf of the Respondent No. 1. The learned counsel for the Applicant states that he had filed the affidavit of service today. The applicant may file the written synopsis by the next date of hearing. List this matter for final hearing on 29/04/2021.
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