Ram Rajya v. Union Of India

1. Present: Dr. Shailendra Sharma Atal, Ld. Counsel for the respondents.

2. This case is pending for filing of reply to objection on the application for condonation of delay since 15.10.2020 and even after granting of several opportunities, the same have not yet been filed.

3. Today and on last several dates, applicant counsel did not appear before the Court through video conferencing. It shows that he has no interest in filing the aforesaid reply.

4. Since this case pertains to the year 2019 and in the interest of justice, the same is being sent to the Bench for further orders.

5. List this case before the Hon'ble Bench on 25.02.2021 for orders.

6. Meanwhile, aforesaid reply may be filed by applicant counsel.