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Arvind Kejriwal And Another v. State And Another

Delhi High Court
Jan 5, 2021
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

W.P. (CRL.) 3559/2018, CRL.M.A.47833/2018, CRL.M.A.542/2019, CRL.M.A.969/2019, CRL.M.A.5609/2019 and CRL.M.A.9570/2019

Attorney(S)

Mr. N. Hariharan Sr. Advocate with Mr. Mohd Irshad, Advocate for P-1. Mr. DayanKrishnan Sr. Advocate with Mr. Mohd Irshad, Advocate for P-2.

Mr. Rahul Mehra, Standing Counsel (Crl.) with Chaitanya Gosain, Advocate for R-1

Mr. Sidharth Luthra, Sr. Advocate with Mr. Kumar Vaibhaw, Mr. Krishna Dutta Multani and Mr. Saif Shams, Mohd. Ashaab, Advocates for R-2.

Mr. Anil Soni (Special Counsel) for Delhi Police

JUDGES

Justice Mukta Gupta

ACTS

No Acts

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Mukta Gupta, J.:— Learned counsel for the parties state that the arguments in the petition have been advanced at length before Hon'ble Mr. Justice Vibhu Bhakhru.

2. List the petition before Hon'ble Mr. Justice Vibhu Bhakhru, subject to orders of Hon'ble the Chief Justice, on 15 January, 2021.

3. Order be uploaded on the website of this Court.

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