- Bookmark
- Share
- CaseIQ
Director General Of Police And Others Review v. Joseph And Another
Kerala High Court
Jan 22, 2021
Sathish Ninan, J.:— The directions given in the impugned judgment shall be understood as one passed against the Chief Secretary, and the Policy referred to therein is to be understood as “Comprehensive Insurance Policy or Act Only Policy with legal liability covered”.
2. The Review Petition is disposed of accordingly.
x
Alert
Please log in or sign up for a free trial to access this feature.