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Jagat Singh v. Union Of India
Armed Forces Tribunal
Sep 23, 2020
1. On the case being taken up for hearing Shri Parijaat Belaura, Ld. Counsel for the applicant and Shri Namit Sharma, Ld. Counsel for the respondents are present.
2. Ld. Counsel for the respondents prays for and is granted a week time to file objection against delay condonation application.
3. List on 05.10.2020 for orders.
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