Ram Naresh v. Union Of India

K.K. Srivastava, Registrar:— Present: Shri Arun Kumar Sahu, Ld. Counsel for the respondents.

2. None appears on behalf of the applicant.

3. Ld. counsel for the respondents submits that counter affidavit is ready and the same shall be filed in Registry after serving a copy of the same on applicant counsel. He seeks and is granted two weeks more time to file counter affidavit.

4. Rejoinder affidavit, if any, may be filed by applicant counsel, thereafter. List this case on 18.02.2020 for orders.