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Ved Prakash v. Union Of India
Armed Forces Tribunal
Jan 16, 2020
K.K. Srivastava, Registrar:—
2. On the call of the Bar Counsel of U.P., Counsel of the Bar Association, Armed Forces Tribunal Lucknow is abstaining from judicial work, today.
3. Reply to objection on the application for condonation of delay filed in Registry on behalf of the applicant is taken on record.
4. Objection on the application for condonation of delay is already on record.
5. List this case before the Hon'ble Bench on 05.02.2020 for hearing on admission.
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