Mohammad Ameen v. Union Of India

K.K. Srivastava, Registrar:— List has been revised.

2. Present: Shri Rajiv Pandey, Ld. Counsel for the respondents.

3. Counter affidavit which has already been filed in the Registry on behalf of the respondents is taken on record.

4. Since the applicant counsel has not come to the Court. Hence, in the interest of justice, the case is passed over for the day.

5. List this case on 27.03.2020 for orders.

6. Meanwhile, rejoinder affidavit may be filed by applicant counsel.