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Saraldisha Investments Ltd. v. Shri Siddhivinayak Developers

Bombay High Court
Jan 29, 2015
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Suit No. 4870 of 1999, Suit No. 3813 of 2000, Suit No. 305 of 2001, Suit No. 4870 of 1999, Suit No. 3813 of 2000 and Suit No. 305 of 2001

Attorney(S)

Mr. Arif Doctor i/b Sonal Doshi & Co. for the Plaintiff in Suit No. 4870 of 1999 and Defendants in Suit No. 305 of 2001.

None for the Other parties.

JUDGES

Roshan Dalvi, J.

ACTS

No Acts

See more information ... Less ...

Roshan Dalvi, J.:— No written statement is filed. All the three suits are adjourned to 12.02.2015 for ex parte decree.

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