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CaseIQ

Tanvi Sarwal Petitioner(S) v. Central Board Of Secondary Education (S)

Supreme Court Of India

May 26, 2015

Judgment

CaseIQ

1. Further Status Report dated 25.05.2015 is filed in the Court today which is taken on record. Let the investigation proceed in the direction it is carried out by the police authorities. We post the matter on 03.06.2015 when the further status report shall be filed. The police shall try to complete the investigation by the next date of hearing.

Tanvi Sarwal Petitioner(S) v. Central Board Of Secondary Education (S)

Writ Petition(s)(Civil) No(s). 298/2015, W.P.(C) No. 299/2015, (With appln.(s) for stay and Office Report), W.P.(C) No. 305/2015, (With Office Report), Writ Petition(s)(Civil) No(s). 298/2015, W.P.(C) No. 299/2015 and W.P.(C) No. 305/2015