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Gaurav Sureshbhai Vyas Petitioner(S) v. State Of Gujarat And Others (S).

Supreme Court Of India
Feb 11, 2016
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

(with appln. (s) for bringing on record additional documents and exemption from filing O.T. and interim relief and office report),Petition(s) for Special Leave to Appeal (C) No(s). 601/2016

JUDGES

T.S. Thakur, C.J.

R. Banumathi, J.

ACTS

No Acts

See more information ... Less ...

1. Heard.

2. We see no merit in this special leave petition which is hereby dismissed.

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