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Shiva Kant Jha Petitioner(S) v. Union Of India (S).

Supreme Court Of India

Apr 11, 2016

Judgment

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1. At the request of the learned Attorney General for India, we grant two more weeks' time, finally, for the respondent to comply with the directions in our order dated 22.2.2016.

2. List on 2.5.2016.

Shiva Kant Jha Petitioner(S) v. Union Of India (S).

(with appln. (s) for permission to appear and argue in person and office report),Writ Petition(s) (Civil) No(s). 694/2015