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Tanaji Balasaheb Gambhire v. Union Of India

National Green Tribunal
Apr 18, 2016
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Application No. 184/2015 (WZ) and Execution Application No. 5/2016

Attorney(S)

Applicant/Appellant : Mr. Shriram P. Pingle, Adv.

Respondent No. 1 : Mr. Anirudha Tapkire, Adv. h/f Mr. Amit Karkhanis, Adv.

Respondent Nos. 2 & 3 : Mrs. Supriya Dangare, Adv.

Respondent Nos. 6 & 7 : Mr. P.S. Suryavanshi, Adv.

Respondent No. 9 : Mr. S.K. Mishra, Sr. Adv. a/w Mr. S.S. Bhalerao, Adv.

JUDGES

Dr. Jawad Rahim, J.M.

Dr. Ajay A. Deshpande, E.M.

ACTS

No Acts

See more information ... Less ...

Request of Mr. Mishra, Senior Counsel to hear the main Application is difficult to accept in view of the matter being part heard. However, as regards his request to vacate interim order, unless there is an application it will not be possible to hear about any modification in the order which has already been granted.

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