Alok Kumar Singh Petitioner(S) v. State Of U.P. (S).

Petition(s) for Special Leave to Appeal (C)CC No(s). 7488/2016, [Arising out of impugned final judgment and order dated 29/01/2016 in WC No. 67748/2015 passed by the High Court of Judicature at Allahabad], (with appln.(s) for permission to file SLP and interim relief)