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GURDEV SINGH AND ORS v. HARVINDER SINGH AND ORS

Punjab & Haryana High Court
Nov 13, 2019

Present:- Mr. R.C. Gupta, Advocate for the appellant Mr. Amit Goyal, Advocate for respondent No.3 **** RITU BAHRI , J. For detail order, see FAO No. 2905-2018 titled as Iffco Tokio General Insurance Co. Ltd. v. Gurdev Singh and others, decided on even date. 13.11.2019 ( RITU BAHRI ) G Arora JUDGE Whether speaking/reasoned Yes Whether reportable No