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Mahender Chawla Petitioner(S) v. Union Of India (S).

Supreme Court Of India
Nov 18, 2016
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

(With appln. (s) for exemption from filing O.T. and office report),Writ Petition (Criminal) No. 156/2016

JUDGES

A.K. Sikri

Abhay Manohar Sapre, JJ.

ACTS

No Acts

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1. Issue notice, returnable in six weeks.

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