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Aftab Singh Complainant(S) v. Emaar Mgf Land Limited And Another Opp.Party(S).

National Consumer Disputes Redressal Commission
Aug 28, 2017

In view of the decision rendered by a three-Members Bench of this Commission on 13.7.2017 in Consumer Complaint No. 701 of 2015 - Aftab Singh v. Emaar MGF Land Ltd. and connected matters, the application is dismissed.

CC/701/2015

Affidavit of admission/denial of the documents shall be filed by the parties within four weeks from today. Complainants shall file affidavit by way of evidence within six weeks from today. Such an affidavit by the opposite party can be filed within next four weeks.

List for directions on 4.1.2018.