Satpal Singh Petitioner(S) v. State Of Punjab (S).

Petition(s) for Special Leave to Appeal (Crl.) No(s). 8184/2017, [Arising out of impugned final judgment and order dated 04-10-2017 in CRMM No. 37140/2017 passed by the High Court of Punjab & Haryana at Chandigarh], (SLP (Crl) No. 8184/2017 Alongwith IA No. 109155/2017-Exemption From Filing O.T. and IA No. 118588/2017-Permission to File Additional Documents is to Be Listed Before Hon'ble Court.)