Login
  • Bookmark
  • PDF
  • Share
  • CaseIQ

Chemist & Druggist Association v. Competition Commission Of India

National Company Law Appellate Tribunal
Feb 21, 2018
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Transfer (AT) (Competition) No. 46 of 2017 (Old Appeal No. 53 of 2015)

Attorney(S)

Mr. Nakul Mohta, Advocate

Mr. Harsha Peechara and Ms. Vidhi Jain, Advocates for Respondent No. 1

Ms. Rashmi Virmani, Advocate No. 3

Mr. M.M Sharma and Ms. Deepika Rajpal Advocates No. 4.

JUDGES

S.J Mukhopadhaya

Chairperson

Bansi Lal Bhat, Judicial Member

ACTS

No Acts

See more information ... Less ...

Post the matter on 12th March, 2018 at 12 noon along with Competition Appeal (AT) No. 06 of 2018.

© 2026 Gauge Data Solutions Pvt. Ltd.

x

Alert

Please log in or sign up for a free trial to access this feature.
Sign Up Login
x