Shailesh Singh v. Sheela Hospital & Trauma Centre, Shahjahanpur And Others

Mr. Alok Krishan Agarwal and Mr. Ramnesh Jerath, Advs. No. 1;

Mr. Kamal Kumar, Adv. No. 2;

Mr. A.A Aron, Adv. for Saran Hospital Bareilly No. 4;

Ms. Preeti Jha, Adv. for Mr. Swetank Shantanu, Adv. and Mr. Pratap Shanker, Adv. No. 3.

Ms. Preeti Singh, Mr. Sankalan Porwal, Dr. Swati Jindal, Mr. Abhay Kumar and Mr. Mohit Verma, Advs. for the Applicant/Appellant;

Mr. Attin Shankar Rastogi Adv. and Mr. Prateek Yadav, Advs. for the MoEF;

Mr. Balendu Shekhar, Mr. Sriansh Prakash and Mr. Rajkumar Maurya, Adv. for the MoEF & cc;

Mr. Divya Prakash Pande, Adv. for the MoEF & CC;

Mr. Anil Grover, AAG, Mr. Rahul Khurana and Mr. Mishal Vij, Advs. for the State of Haryana & HSPCB;

Mr. Raj Kumar, Adv. and Ms. Niti Choudhary, LA for the CPCB;

Ms. Sakshi Popli, Adv. and Mr. Dinesh Jindal, LO for the DPCC;

Mr. Kamaljeet Singh, AAG for the State of Punjab;

Mr. Naginder Benipal, Adv. for the PPCB;

Mr. Pradeep Mishra and Mr. Daleep Dhyani, Advs. for the UPPCB;

Mr. Sharad Chauhan, Adv. for the State of UP;

Mr. Mukesh Verma, adv. for the UEPPCB;

Mr. Tarunvir Singh Khehar, Ms. Guneet Khehar and Mr. Sandeep Mishra, Advs. with SI Rajiv Kumar and PS Jaitpur, Mr. Rahul Verma, AAG and for State of Uttarakhand for the Delhi Police;