Central Pollution Control Board v. State Of Andaman & Nicobar And Others

Mr. Jai Demadrai, Mr. S.S Rebello and Ms. Shivangi Gupta, Advocates

Mr. Balendu Shekhar, Adv., Mr. Sriansh Prakash and Mr. R.K Maurya, Advocates for the Applicant;

Mr. Tarunvir Singh Khehar, Ms. Guneet Khehar and Dr. Sandeep Mishra and Vinay Pal, Advs. for GNCTD

Mr. Dinesh Jindal, LO for Delhi Pollution Control Committee

Mr. Rajul Shrivastav, Adv. for MPPCB

Mr. Anil Grover, AAG, Haryana with Mr. Rahul Khurana and Mr. Sandeep Yadav, Advs.

Mr. Soumyajit Pani and Mr. Chittaranjan Singh, Advs. for State of Odisha

Mr. Gautam Singh for Mr. Rudreshwar Singh, Adv. for BSPCB

Mr. Tayenjam Momo Singh and Ms. Nandini Singh, Advs.

Mr. Shoeab Alam, Adv. for State of Bihar.

Mr. Shiv Mangal, Mr. Saruabh Rajpal and Mr. Adhiraj Singh, Advs.

Mr. Shuvodeep Roy, Mr. Vinayak Gupta and Mr. Sayooj Mohan Das M., Advs. for State of State of Assam

Ms. Yogmaya Agnihotri, Adv. and Ms. Prity, Adv. for CECB

Mr. Shuvodeep Roy and Mr. Rituraj Biswas, for State of State of Tripura

Mr. Anil Shrivastav, Mr. Rituraj biswas and Ms. Sujaya Bardhan, Advs.

Ms. Yogmaya Agnihotri, Adv. and Ms. Prity, Adv. for CECB

Ms. Pragyan Pradip Sharma and Ms. Anandini Kumari, Advs.

Mr. Shubham Bhalla, Adv. for R-6 & 7.

Mr. Dhruv Pal, Adv. and Mr. Himanshu Pal, Adv. for Gujarat Pollution Control Board

Mr. Rajesh Kumar Das, Adv. for UT Lakshwadeep Administration

Mr. Rituraj Biswas and Mr. Shuvodeep Roy, Advs. for State of Tripura

Mrs. K. Enatoli Sema & Ms. Nandini Singra, Advs. for Nagaland SPCB

Ms. Puja Kalra, Adv. for SDMC

Mr. Dinesh Jindal, LO for Delhi Pollution Control Committee.

Ms. Aprajita Mukherjee, Adv. for State of Meghalaya

Mr. M. Paikaray, Adv. Mr. A.K Panda, Adv. for Odisha State PCB

Mr. V.K Shukla and Ms. Vijay Lakshmi, Advs. for State of MP

Mr. Pradeep Misra and Mr. Daleep Dhyani, Advocates for UPPCB

Mr. Avijit Roy, Adv. for Assam SPCB

Mr. Mukesh Verma, adv.

Ms. Aruna Mathur, Mr. Avneesh Arputham, Ms. Anuradha Arputham, Ms. Simran Jeet, Advs. for State of Sikkim

Mr. Raja Chatterjee, Mr. Piyush Sachdev and Abhinandini Yadav, Advs. for State of West Bengal.

Mr. R. Rakesh Sharma, Adv., Mr. V. Mowli, Adv. for State of TN and TNPCB

Mr. Nishe Rajen Shoker, Mr. Alim Anvar Adv. and Ms. Anu K. Joy, Adv. for State of Kerala

Ms. Shashi Juneja, Adv. for State of Chhattisgarh

Mrs. G. Indira and Mr. K.V Jagdishvaran, Advs. for Andaman & Nicobar.

Mr. Edward Belho, Mr. K. Luikang Michael, Ms. Hoieneithiam, Advs. for Nagaland PCB

Mr. Guntur Prabhakar, Mr. Guntur Pramod Kumra, Mr. Prashant Mathur, Advs. for State of A.P Mr. Naginder Benipal, for PPCB

Ms. Priyanka Sinha, Adv. for State of Jharkhand

Mr. Preshit Surshe, Adv., Advs. for State of Maharashtra

Mr. Himanshu Tyagi, Adv. for State of Himachal Pradesh

Mr. Leishanghem Roshmani Kh, AOR

Mr. Rajkumar and Mr. Bhupender, LA for CPCB

Mr. P. Venkat Reddy and Mr. Prashant Tyagi, Advs. for State of Telangana