Om Prakash Dubey v. Union Of India

1. Present: Shri R. Chandra, Ld. Counsel for the applicant and Dr. Shailendra Sharma Atal, Ld. Counsel for the respondents.

2. Legible copies of the annexures filed alongwith the O.A. has been filed by learned counsel for the applicant.

3. Learned counsel for the respondents prays for and is granted a week's further time to file objection on the application for condonation of delay.

4. List this case on 15.02.2019 for orders.