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Nk (Ts) Manoj Kumar v. Union Of India & Ors.
Armed Forces Tribunal
Aug 5, 2013
This case comes from Kochi Bench, vide order dated 08.07.2013, whereby it is mentioned that the incumbent has retired from service and is presently settled at Village — Adhuripura, P.O. — Surpura, District — Bhind, Madhya Pradesh. Therefore, this case may be transferred to Lucknow Bench which has the appropriate jurisdiction. Order accordingly. Let this case be transferred to Lucknow Bench under intimation to the applicant.
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