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CaseIQ

Vijaya Productions Private Limited v. Cit

Income Tax Appellate Tribunal

Nov 18, 2011

Judgment

CaseIQ

PER Dr. O.K. NARAYANAN, VICE-PRESIDENT Dismissed as infructuous.

SA 54/11 :- 2 -: Order pronounced in the open court at the time of hearing on Friday, the 18th of November, 2011 at Chennai.

Sd/- Sd/- (HARI OM MARATHA) (Dr.O.K.NARAYANAN) Judicial Member Vice-President Chennai, Dated the 18th November, 2011 mpo* Copy to : Appellant/Respondent/CIT/CIT(A)/DR

Vijaya Productions Private Limited v. Cit

S.A No. 54.Mds/2011, (in I.T.A No. 1093.Mds/2010), (Assessment Year: 2007-08)