Assam Financial Corp... v. Union Of India Rep. ...

N. Kotiswar Singh, J.:— Mr. D. Baruah, learned counsel for the respondent no. 4, prays for 4 (four) weeks time to file affidavit-in-opposition, to which Mr. R. Thakuria, learned counsel for the petitioner, has no objection.

2. Accordingly, the matter stands adjourned for 4 (four) weeks.