- Bookmark
- Share
- CaseIQ
SHRI RAJENDRA KUMAR SHARMA v. THE JOINT COMMISSIONER OF INCOME TAX
Rajasthan High Court
Nov 20, 2018
HON'BLE MR. JUSTICE G R MOOLCHANDANI Order 20/11/2018
1. Since the writ petition filed by the appellant was dismissed in limine, time was granted by this Court to the respondents to file a reply in the appeal as per order dated 9.10.2018.
2. Reply has not been filed.
3. Reply be filed within six weeks.
4. List after six weeks. (G R MOOLCHANDANI),J (PRADEEP NANDRAJOG),CJ N.Gandhi/TN-20 Powered by TCPDF (www.tcpdf.org)
x
Alert
Please log in or sign up for a free trial to access this feature.