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RICHMOND PARK OWNERS... v. REGENCY PARK-1 RESID...

Punjab & Haryana High Court
Oct 9, 2018

124 RA-CR-196-CII-2018 in CR-5741-2018 RICHMOND PARK OWNERS AND RESIDENTS ASSOCIATION VS REGENCY PARK-1 RESIDENTS WELFARE ASSOCIATION (REGISTERED) & ORS.

Present: Ms. Puja Chopra, Advocate, for the applicant-petitioner.

**** There is no ground to interfere in the review application as the petitioner seeks to re-argue the case under the garb of review application.

This application is accordingly, dismissed.

09.10.2018 Jyoti Yadav (RAJ MOHAN SINGH) JUDGE