Login
  • Bookmark
  • PDF
  • Share
  • CaseIQ

PR. COMMISSIONER OF INCOME TAX v. DILIP KUMAR SWAMI

Rajasthan High Court
Oct 9, 2018

HON'BLE MR. JUSTICE DINESH MEHTA Order 09/10/2018 Learned counsel appearing for appellant undertakes to file requisites during the court of the day.

Office to check and proceed.

(DINESH MEHTA),J (SANGEET LODHA),J DJ/- 24 Powered by TCPDF (www.tcpdf.org)