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Fortune Impex v. Commissioner

Supreme Court Of India
Dec 17, 2003
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Review Petition (Civil) No. 1829 of 2003 in CA No. 6982 of 2001 with RP (C) 1817/2003 in CA 7048/2001 and RP (C) 1818/2003 in CA 7259/2001

JUDGES

B.N. Agarwal

Arun Kumar

ACTS

No Acts

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“Delay condoned.

We have carefully gone through the review petitions and the order dated 30th April, 2003 which is sought to be reviewed. In our view no case has been made out to review the said order. The review petitions are accordingly dismissed.”

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