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Collector v. Rajasthan Spinning & Weaving Mills

Supreme Court Of India
Jul 22, 1997

“In view of the decision of this Court in Collector of Central Excise v. Rajasthan Spinning & Weaving Mills Ltd. - 1995 (75) E.L.T. 36 (S.C.) = AIR 1993 SC 1262, this appeal is allowed. No costs.”