Mahindra & Mahindra Ltd. v. M/s. Pranaj Merchants Pvt. Ltd. & Ors.

04.9.18 S.M.A. 4 of 2017 With C.A.N. 5658 of 2018 Mahindra & Mahindra Ltd.

Mr. Biswaroop Biswas Mr. Raj Kumar Basu For the Appellant Mr. Sanjay Mukherjee For the Respondents The record reveals that this Court has already received lower Court records but paper books have not yet been prepared, despite order passed by this Court.

The appellant is directed to prepare requisite number of informal paper books and file the paper books in the concerned department within two weeks from date.

Let this matter be listed one week after reopening of the Court after long Puja vacation under the heading for hearing.

( Sahidullah Munshi, J.)