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Ramesh Chand v. State Of Himachal Pradesh & Ors.

National Green Tribunal
May 11, 2018
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Original Application No. 635 of 2017

Attorney(S)

Applicant: Mr. Aditya Dhawan and Ms. Kiran Dhawan, Advs.

Respondent Mr. Divya Prakash Pandey, Adv. for HPSPCB

Dr. Sarbjit Sharma, Mr. Manish Kumar and Ms. Sonica Poria, Advs. for State of HP

Respondent No. 7 & 8 Mr. Deepak Kaushal, Adv.

JUDGES

Jawad Rahim

Acting Chairperson

S.P Wangdi

Expert Member

Judicial Member

Satyawan Singh Garbyal

ACTS

No Acts

See more information ... Less ...

1. Learned Counsel for State of Himachal Pradesh seeks time to file the report regarding issues raised in our order dated 20th April, 2018. Finally a week's time is granted.

2. List this matter on 16 May, 2018.

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