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Delhi Pollution Control Society v. Union Of India & Ors.

National Green Tribunal
Mar 8, 2018
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

M.A No. 1395 of 2017 and Original Application No. 18 of 2014

Attorney(S)

Applicant/Appellant(s): Mrs. Puja Kalra & Mr. Virendra Singh, Advs for MCD

JUDGES

Jawad Rahim

Judicial Member

Raghuvendra S. Rathore

Judicial Member

Satyawan Singh Garbyal

Expert Member

Expert Member

Nagin Nanda

ACTS

No Acts

See more information ... Less ...

1. At request on behalf of the applicant counsel adjourn to 23rd April, 2018 is not opposed.

2. List this matter on 23 April, 2018.

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