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Divya Krishnan v. Union Of India
Central Administrative Tribunal
Jan 6, 2017
Per: Mr. Justice N.K. Balakrishnan, Judicial Member Learned counsel for the applicant submitted that the O.A may be dismissed as not pressed.
2. Submission is recorded. Original Application is dismissed. (Dated, this the 6th January, 2017.) (Mrs. P. GOPINATH) (N.K. BALAKRISHNAN) ADMINISTRATIVE MEMBER JUDICIAL MEMBER
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