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Ram Kishore Choudhury & Ors. v. M.P Birla Trust & Ors.

Calcutta High Court
Aug 16, 2013
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

GA No. 997 of 2010, CS No. 73 of 2010, GA No. 998 of 2010, CS No. 74 of 2010, GA No. 999 of 2010, CS No. 75 of 2010, GA No. 1000 of 2010, CS No. 77 of 2010, GA No. 1001 of 2010, CS No. 76 of 2010, GA No. 1581 of 2010, CS No. 73 of 2010, GA No. 1582 of 2010, CS No. 77 of 2010, GA No. 1583 of 2010, CS No. 76 of 2010, GA No. 1584 of 2010, CS No. 74 of 2010, GA No. 1585 of 2010, CS No. 75 of 2010, GA No. 997 of 2010; CS No. 73 of 2010; GA No. 998 of 2010; CS No. 74 of 2010; GA No. 999 of 2010; CS No. 75 of 2010; GA No. 1000 of 2010; CS No. 77 of 2010; GA No. 1001 of 2010; CS No. 76 of 2010; GA No. 1581 of 2010; CS No. 73 of 2010; GA No. 1582 of 2010; CS No. 77 of 2010; GA No. 1583 of 2010; CS No. 76 of 2010; GA No. 1584 of 2010; CS No. 74 of 2010; GA No. 1585 of 2010; and CS No. 75 of 2010

Attorney(S)

Mr. Pratap Chatterjee, Sr. Adv.

Mr. Amitesh Banerjee, Adv.

Mr. Sanjiv Kumar Trivedi, Adv.

Mr. Sarvapriya Mukherjee, Adv.

Mr. Soumya Roy Chowdhury, Adv.

Mr. Ravi Kapoor, Adv.

JUDGES

Indira Banerjee, J.

ACTS

No Acts

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Indira Banerjee, J.:— The Court: Since I am in the Division Bench, these applications are released from my list.

All parties are to act on a signed photocopy of this order on the usual undertakings.

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