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Mangalam Publication... v. The Employees State ...

Kerala High Court
Dec 17, 2014
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

W.P (C) No. 9282 of 2014-I

Attorney(S)

By Advs. Smt. P. Vijayamma, Sri. V. Krishna Menon, Sri. U.K Devidas, Smt. J. Surya, Smt. Devi. C. Haridas

R1 & R2 by Standing Counsel Sri. P. Sankarankutty Nair.

JUDGES

K. Vinod Chandran, J.

ACTS

No Acts

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JUDGMENT

The learned counsel for the petitioner seeks withdrawal of the writ petition, so as to approach appropriate forum.

Permission sought for is granted and the writ petition is dismissed as withdrawn.

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